Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 202(9)] [Section 202] [Entire Act]

Union of India - Subsection

Section 202(9)(a) in The Naval Ceremonial, Conditions Of Service And Miscellaneous Regulations, 1964

(a)if there is a reduction or re-adjustment of the cadre affecting that rank;