Kerala High Court
D.N.Rajumon vs State Of Kerala
Author: A.Muhamed Mustaque
Bench: A.Muhamed Mustaque
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT:
THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
MONDAY, THE 9TH DAY OF FEBRUARY 2015/20TH MAGHA, 1936
WP(C).No. 32344 of 2014 (P)
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PETITIONER(S):
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D.N.RAJUMON
REVATHY, KUNNADIYIL, MUNDAKKAL P.O.
KOLLAM.
BY ADVS.DR.K.P.SATHEESAN (SR.)
SRI.M.R.JAYAPRASAD
SRI.P.MOHANDAS (ERNAKULAM)
SRI.ANOOP.V.NAIR
SRI.S.VIBHEESHANAN
RESPONDENT(S):
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1. STATE OF KERALA
REPRESENTED BY THE SECRETARY
DEPARTMENT OF FISHERIES, GOVERNMENT SECRETARIAT
THIRUVANANTHAPURAM - 695 001.
2. THE MANAGING DIRECTOR
KERALA STATE CO-OPERATIVE FEDERATION FOR
FISHERIES DEVELOPMENT LTD
(MATSYAFED), KAMALESWARAM, MANACAUD P.O.
THIRUVANANTHAPURAM - 695 009.
R-R2 BY ADV. SRI.GEORGE POONTHOTTAM, SC,MATSYAFED
R BY GOVERNMENT PLEADER: SRI V VIJULAL SR.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
09-02-2015, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C).No. 32344 of 2014 (P) 2
APPENDIX
PETITIONER(S)' EXHIBITS:
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EXT P1 - TRUE COPY OF THE RELEVANT PAGES OF THE RANKED LIST PUBLISHED
BY P.S.C IN CATEGORY NO. 351/2008 WHICH CAME INTO FORCE ON 20.9.11.
EXT P2 - TRUE COPY OF THE INTIMATION GIVEN BY THE 2ND RESPONDENT TO
P.S.C DT. 04.12.12.
EXT P3 - TRUE COPY OFTHE ADVICE MEMO ISSUED TO THE PETITIONER BY THE
KERALA PUBLIC SERVICE COMMISSION DT. 16.9.14.
EXT P4 - TRUE COPY OF THE RELEVANT PAGES OF THE GOVERNMENT ORDER GO
(MS) NO. 53/2014/F&PD DT. 01.8.14.
EXT P4(A) - ENGLISH TRANSLATION OF EXT. P4.
EXT P5 - TRUE COPY OF THE REPRESENTATION SUBMITTED BY THE PETITIONER
BEFORE THE 2ND RESPONDENT DT. 28.11.14
RESPONDENT(S)' EXHIBITS:
EXT R2(a): TRUE COPY OF THE G.O(MS) NO.43/2013 F&PD DATED JULY 05,
2013
EXT R2(b): TRUE COPY OF the GO (MS) NO.55/2013/F&PD DATED AUGUST 21,
2013
EXT R2(c): TRUE COPY OF THE G.O(MS)NO.27/2014/F&PD DATED APRIL 21,
2014
EXT R2(d): TRUE COPY OF THE ADMINISTRATIVE COMMITTEE DECISION
NO.1212/14 DATED SEPTEMBER 26, 2014
EXT R2(e): TRUE COPY OF THE LETTER DTD 25.11.2014 ISSUED BY the
DIRECTOR OF FISHERIES
EXT R2(f): TRUE COPY OF THE RESOLUTION NO.1241/14 DATED 29.11.2014
EXT R2(g): TRUE COPY OF THE G.O(MS) NO.23/2000/F&PD DATED 07.11.2000
A.MUHAMED MUSTAQUE, J.
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W.P(C).No. 32344 of 2014
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Dated this the 09th day of February, 2015
JUDGMENT
Learned counsel for the petitioner submits that the matter has become infructuous.
Submission is recorded. Accordingly, the Writ Petition is dismissed as infructuous.
Sd/-
A.MUHAMED MUSTAQUE, JUDGE. Sbna/09/02/15