Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 2] [Entire Act] Union of India - Section Section 19 in The High Court Judges (Salaries And Conditions Of Service) Act, 1954 19. Commutation of Pensions.— The Civil Pensions (Commutation) Rules for the time being in force shall, with necessary modifications, apply to Judges.
