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[Entire Act]
State of Punjab - Section
Section 783 in Punjab Jail Manual, 1996
783. Regulation of the "drop".
- The following scale of drop proportioned to the weight of the prisoner, is given for general guidance, the Superintendent must use his discretion and be guided by the advice of the Medical Officer and the physical condition of the prisoner -| For a prisoner under 100 lbs weight 7 ft. | |||||
| " | " | 120 | " | 6" | |
| " | " | 140 | " | 05/01/02 | |
| " | " | 160 | " | 5" |