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[Cites 0, Cited by 0] [Section 10(6)] [Section 10] [Entire Act]

State of Kerala - Subsection

Section 10(6)(ii) in Kerala University of Health Sciences Act, 2010

(ii)where the vacancy occurs in the office of the Vice-Chancellor because of death, resignation or otherwise, and it cannot be conveniently and expeditiously filled up in accordance with the provisions of sub-sections (1) to (4) above;