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State of Kerala - Section

Section 4 in Kerala Medical Officers' Admission to Postgraduate Courses Under Service Quota Act, 2008

4. Constitution of Post Graduate Course Medical Selection Committee.

(1)The Government may constitute a Postgraduate Course Selection Committee for the purpose of selection of Medical Officers under the service quota with the following ex-officio members, namely:-
(a)The Secretary to Government, Health and Family Welfare Department, Government of Kerala;
(b)The Director of Medical Education;
(c)The Director of Health Services;
(d)The Director of Insurance Medical Services;
(e)The Joint Director of Medical Education(M);
(f)The Joint Director of Medical Education (G).
(2)The Secretary to Government, Health and Family Welfare Department shall be the Chairman and the Director of Medical Education shall be the Convenor of the Committee.
(3)The Committee shall discharge its functions in such manner as may be prescribed.