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[Cites 0, Cited by 0] [Section 120] [Entire Act]

State of Chattisgarh - Subsection

Section 120(2) in Chhattisgarh Building and Other Construction Workers' (Regulation of Employment and Conditions of Service) Rules, 2008

(2)Such project engineer shall exercise overall control of the operations and the activities at such project and be responsible for carrying out the activities safely.