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State of Arunachal Pradesh - Section

Section 20 in Arunachal Pradesh Forest and Special Tiger Protection Force Act, 2012

20. Application of Act 22 of 1922 to Officers and Members of the Forces.

- The Police (Incitement to Disaffection) Act, 1922 shall apply to the supervisory officers and members of the Forces, as it applies to the members of the Police Force.