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[Cites 0, Cited by 0] [Section 444A] [Entire Act]

State of Uttar Pradesh - Subsection

Section 444A(9) in The U.P. Co-operative Societies Rules, 1968

(9)The Committee of Management of Uttar Pradesh Cooperative Bank shall consist of -
(a)Twelve representatives from member-societies out of which three seats shall be reserved according to the provisions of Rule 393(1) of which one shall be reserved for Scheduled Castes or Scheduled Tribes, one for Other Backward Classes of citizens and one for woman.
(b)under the provision of Section 34, one Government servant nominated by the State Government.
(c)under the provisions of sub-section (8) of Section 29 three professional persons from members-societies.
(d)one representative of the National Bank.]
$$$$[444B. Election of Chairman and Vice-Chairman. [Inserted by Notification No. 3815/C-1 - 77-7(5)-1977, dated 24-12-1977.]