Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 33] [Entire Act]

State of West Bengal - Subsection

Section 33(5) in New Town Kolkata Planning Area (Building) Rules, 2014

(5)construction of dug-well or tube-well while erection of building is taking place is not permitted without written approval of the Sanctioning Authority or the Competent Authority.