Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 27] [Section 116A(1)] [Section 116A] [Entire Act] NCT Delhi - Subsection Section 116A(1)(j) in The Delhi Municipal Corporation Act, 1957 (j)such other parameters as may be considered relevant by the Municipal Valuation Committee.