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State of Andhra Pradesh - Section

Section 1 in Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh

1. Short title and applicability.

- (i) These rules may be called the "Rules for admission into M.D. courses Ayurveda, Unani and Homoeopathy in the colleges of Indian Systems of Medicine and Homoeopathy in the State of Andhra Pradesh".
(ii)They shall apply to M.D. courses Ayurveda, Unani and Homoeopathy in the Medical Colleges of Indian System of Medicine and Homoeopathy in the State of Andhra Pradesh.
(iii)They shall come into force with immediate effect.