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[Cites 0, Cited by 0] [Section 53(1)] [Section 53] [Entire Act]

State of Goa - Subsection

Section 53(1)(viii) in The Goa, Daman and Diu Public Health Act, 1985

(viii)all such persons admitted in prescribed wards/hospitals shall be provided with materials, equipment, etc. which shall not be used for any other purpose;