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Union of India - Section

Section 87 in The Environment (Protection) Rules, 1986

87. Emission Regulations for Rayon Industry:-

(a)Existing Plants
Estimation of Uncontrolled emission quantity (EQ) of CS2For VSFEQ=125 Kg of CS2/t of fibreFor VFY,EQ=225 Kg of CS2/t of fibre
Stack Height (H) requirement, m Remarks
11Q 0.41-3 Vs D/u A minimum of 80 per cent. of total emission shall pass through stack. If the calculated stack height is less than 30m, a minimum height of 30m shall be provided.
Where Q -CS2emission rate, kg/hr
  VS - stack exit velocity, m/sec.
  D - diameter of stack, m.
  U - annual average wind speed at top of stack, m/sec.
Multiple Stacks :