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Jammu & Kashmir High Court

Arjun Katal vs State Of J&K And Another ... ... on 23 July, 2020

Author: Puneet Gupta

Bench: Puneet Gupta

                                                                              After Notice Causelist
                                                                              Sr. No. 207
                               HIGH COURT OF JAMMU AND KASHMIR
                                           AT JAMMU
                                         (Through Virtual Mode)

                                                                Bail App. No. 133/2019
                                                                CrlM No. 254/2020
                                                                CrlM No. 287/2020
                                                                CrlM No. 998/2019



           Arjun Katal                                                 ... Applicant(s)

                                        Through :- Mr. Sunil Sethi, Sr. Advocate with
                                                      Mr. Waheed Choudhary, Advocate
                                                     v/s

           State of J&K and another                                    ... Non-applicant(s)

                                         Through :- Mr. Aseem Sawhney, AAG

            Coram:             HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
            ::: :                                     ORDER

Mr. Aseem Sawhney, learned AAG seeks and is granted time to file the objections by the next date.

List on 27.07.2020.

(Puneet Gupta) Judge Jammu 23.07.2020 Shammi SHAMMI KUMAR 2020.07.23 16:44 I attest to the accuracy and integrity of this document