Jammu & Kashmir High Court
Arjun Katal vs State Of J&K And Another ... ... on 23 July, 2020
Author: Puneet Gupta
Bench: Puneet Gupta
After Notice Causelist
Sr. No. 207
HIGH COURT OF JAMMU AND KASHMIR
AT JAMMU
(Through Virtual Mode)
Bail App. No. 133/2019
CrlM No. 254/2020
CrlM No. 287/2020
CrlM No. 998/2019
Arjun Katal ... Applicant(s)
Through :- Mr. Sunil Sethi, Sr. Advocate with
Mr. Waheed Choudhary, Advocate
v/s
State of J&K and another ... Non-applicant(s)
Through :- Mr. Aseem Sawhney, AAG
Coram: HON'BLE MR. JUSTICE PUNEET GUPTA, JUDGE
::: : ORDER
Mr. Aseem Sawhney, learned AAG seeks and is granted time to file the objections by the next date.
List on 27.07.2020.
(Puneet Gupta) Judge Jammu 23.07.2020 Shammi SHAMMI KUMAR 2020.07.23 16:44 I attest to the accuracy and integrity of this document