Andhra Pradesh High Court - Amravati
Mrs Nirmala Johnson, vs Csi Rayalseema Diocese, on 7 May, 2021
Author: D Ramesh
Bench: D Ramesh
FRIDAY, THE SEVENTH DAY OF MAY TWO THOUSAND AND TWENTY ONE :PRESENT: THE HONOURABLE SRI JUSTICE D RAMESH CIVIL REVISION PETITION NO: 534 OF 2021 Between: 1. Mrs Nirmala Johnson, W/o Y.M. Johnson, Christian, aged about 55 years, Occ: Correspondent, CSI Elementary School, Senegalagudur, Putlur Mandal, Thadiparthy Tq, Ananthapuram District. 2. Rev.Dr. M.A. Prabhudas, Presbyter & Divisional, Chairman, CSI Arogyavaram Division, Kalikiri CSI Church, Kalikiri Village & Mandal, Chittoor District. ... Petitioners/Plaintiffs . AND "ut 4. CSI Rayalseema Diocese, Kadapa rep.by it's Bishop, Rt. Rev. Dr.B.D.Prasad - Rao, S/o Rev.B.Samuel Prabhakar, Aged about 63 years, Christian, CSI Compound Nagarajupet, Cuddapah. . 2. Dr. B.D. Prasad, S/o Rev B. Samuel Prabhakar, aged about 68 years, Christian, CSI Compound, Nagarajupet, Cuddapah. 3. Rev Issac Varaprasad, S/o Abraham, aged about 58 years, Occ: Christian secretary CSI Rayalaseema Diocese, CSI Compound, Nagarajupet, Cuddapah. 4. M. Sudhakar, S/o M.S.Michel, Ex. Divisional Chairman-cum-Presbyter, aged about 65 years, Christian, St. Jaons CSI Town Church, SK Palem, Thadipathri, Ananthapur District. , 5. Rev Ch. Jeevaiah, S/o Yesurathnam, Divisional Chairman-in-Charge, Holy Trinity Church, Ananthapur, Ananthapur District. 6. Rev.M.Manohar, S/o M.Andrews, aged about 66 years, Occ: Divisional- Chairman, Jammalamadugu Jubilee Division, Jammalamadugu, Kadapa District. 7. Rev. Y.D.Raphel, S/o. Y.D.Sikamani, aged about 52 years, Occ: Divisional-_. Chairman, MLL Hospital Campus, Gandhi Road, Madanapalle, Chittoor District, 8. B.J.S. Bhagyaveni, W/o G.J.Simon, CSI Aided Elementary School, Old Town, Ananthapur. 9. Rev. B.Sundar Raju, S/o Yesobu, aged about 62 years, Occ: Presbyter, CS! Chursh Appalapuram, Banaganipalli Rural, Kurnool District. . .. .Respondents/Defendants (Respondent No.8 and Respondent No.9 are not necessary parties to this CRP) WHEREAS the Petitioner above named through their Advocate Sri Jitendra Kanyalur presented this Petition under Article 227 of the Constitution of India, praying that in the circumstances stated in the grounds filed herein, the High Court may be pleased to aggrieved by the 'non interference of the lower court, though grant of temporary injunction against the respondents being granted under 1.A.No.812/2016 dated 18.11.2016 read with an 1.A.No.586/2019, read with CF No.1050, dated 21.12.2020 |.A.No /2020 (unnumbered) still pending enquiry in O.S.No.292/2016 on the file of the court of Principal Junior Civil Judge, at Tadipathri of Ananthapur District. AND WHEREAS the High Court upon perusing the petition and memorandum of grounds filed herein and upon hearing the arguments of Sri Jitendra Kanyalur, Advocate - for the Petitioners, directed issue of notice to the Respondents herein to show cause as to why this CIVIL REVISION PETITION should not be admitted. . You viz: 1. Bishop, CSI Rayalseema Diocese, Kadapa, Rt. Rev. Dr.B.D.Prasad Rao, S/o Rev.B.Samuel Prabhakar, Aged about 63 years, Christian, CSI Compound Nagarajupet, Cuddapah. 2. Dr, B.D. Prasad, S/o Rev B. Samuel Prabhakar, CSI Compound, Nagarajupet, _ Cuddapah. | 3. Rev Issac Varaprasad, S/o Abraham, secretary CS! Rayalaseema Diocese, CSI Compound, Nagarajupet, Cuddapah. 4. M. Sudhakar, S/o M.S.Michel, Ex. Divisional Chairman-cum-Presbyter, St. Jnons CSI Town Church, SK Palem, Thadipathri, Ananthapur District. 5. Rev Ch. Jeevaiah, S/o Yesurathnam, Divisional Chairman-in-Charge, Holy Trinity Church, Ananthapur, Ananthapur District. 6. Rev.M.Manohar, S/o M.Andrews, Occ: Divisional-Chairman, Jammalamadugu Jubilee Division, Jammalamadugu, Kadapa District. 7. Rev. ¥.D.Raphel, S/o. Y.D.Sikamani, Occ: Divisional-Chairman, MLL Hospital Campus, Gandhi Road, Madanapalle, Chittoor District. are be and hereby directed to show cause either appearing in person or through an Advocate, as to why in the circumstances set out in the petition and the memorandum of grounds filed therewith (copy enclosed) this CIVIL REVISION PETITION should not be admitted, on or before 22.06.2021, on which date the case stands posted for hearing. The Court-'made the following: ORDER:
"Notice Before Admission.
Issue notice to the respondents. Learned counsel for the Petitioners is permitted to take out personal notice to the respondents by registered post with ack.due and file proof of service into Court.
Post on 22.06.2021."
Sd/- E.KAMESWARA RA DEPUTY REGISTRAR IFTRUE COPYI/ SECTION OFFICER To,
1. Bishop, CSI Rayalseema Diocese, Kadapa, Rt. Rev. Dr.B.D.Prasad Rao, S/o Rev.B.Samuel Prabhakar, Aged about 63 years, Christian, CSI Compound Nagarajupet, Cuddapah.
2. Dr. B.D. Prasad, S/o Rev B. Samuel Prabhakar, CSI Compound, Nagarajupet, Cuddapah.
3. Rev Issac Varaprasad, S/o Abraham, secretary CSI Rayalaseema Diocese, CSI Compound, Nagarajupet, Cuddapah.
4. M. Sudhakar, S/o M.S.Michel, Ex.Divisional Chairman-cum-Presbyter, St. Jhons CSI Town Church, SK Palem, Thadipathri, Ananthapur District.
5. Rev Ch. Jeevaiah, S/o Yesurathnam, Divisional Chairman-in-Charge, Holy Trinity Church, Ananthapur, Ananthapur District.
6. Rev.M.Manohar, S/o M.Andrews, Occ: Divisional-Chairman, Jammalamadugu Jubilee Division, Jammalamadugu, Kadapa District.
7. Rev. Y.D.Raphel, S/o. Y.D.Sikamani, Occ: Divisional-Chairman, MLL Hospital Campus, Gandhi Road, Madanapalle, Chittoor District. (1 to 7 by RPAD)
8. One CC to Sri. Jitendra Kanyalur, Advocate [OPUC]
9. One spare copy.
MSB HIGH COURT DR,J DATED:07/05/2021 ORDER POST ON 22.06.2021 NOTICE BEFORE ADMISSION CRP.No.534 of 2021