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[Cites 0, Cited by 0] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2) in The Oil Mines Regulations, 2017

(2)The loading and unloading of tankers carrying petroleum shall not be carried out beyond day light hours or under conditions of lightning, thunder, high winds and heavy rain, except with the permission of the manager of the mine based on job safety analysis and subject to observance of the control measures and other conditions as he may specify.