Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 4] [Entire Act] State of Maharashtra - Section Section 1 in The Maharashtra Relief Undertakings (Special Provisions) Act, 1958 1. Short title and extent. (1)This Act may be called the Maharashtra Relief Undertakings (Special Provisions) Act.(2)It extends to the whole of the State of Maharashtra.
