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State of Bihar - Section

Section 185 in Bihar Financial Rules, 1950

185.

Payment for tools and plant received from suppliers and other sources should be made generally in the manner prescribed for stock receipts. But when the Mathematical Instrument Department is unable to supply any instruments indented for and arranges for their purchase the supplier's will, if that department so desires, be paid in cash or by a remittance transfer receipt.Recoveries
(a)For use of tools and plant.-