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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(21) in Kerala University Act, 1969

(21)"Statutes", "Ordinances", "Regulations", "bye-laws" and "rules" mean respectively the "Statute", "Ordinances", "Regulations", "bye-laws" and "rules" of the University;