Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17] [Entire Act] Union of India - Subsection Section 17(iii) in The Cold Storage Order, 1980 (iii)Consignments of foodstuffs stored by each hirer or covered by each storage receipt shall be stored by the licensee separately so as to ensure their easy identification and easy delivery to the hirer concerned.
