Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 2(19)] [Section 2] [Entire Act] State of Tamilnadu - Subsection Section 2(19)(d) in The Chennai Corporation Officers Service Rules, 1975 (d)a period of training with a Military Unit or formation involving liability to service overseas or in any operational area;