Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 9] [Section 2] [Entire Act] NCT Delhi - Subsection Section 2(o) in The Delhi School Education Act, 1973 (o)"minority school" means a school established and administer, a minority having the right to do so under clause (1) of article the Constitution;
