Delhi High Court - Orders
Sh. Mahaveer Tiwari vs Mr. Ramvir Sharma on 31 October, 2023
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~26
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 1688/2023
SH. MAHAVEER TIWARI ..... Petitioner
Through: Ms. Sandhya Gupta, Advocate
(Through VC)
versus
MR. RAMVIR SHARMA ..... Respondent
Through: None
CORAM:
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 31.10.2023
1. Learned counsel for the Petitioner seeks an adjournment to place on record the relevant law in support of her contention that the Petitioner is entitled to refund of Court fee on a simpliciter withdrawal of the suit under Order 23 Rule 1 CPC.
2. List on 12.12.2023.
MANMEET PRITAM SINGH ARORA, J OCTOBER 31, 2023/rhc/aa Click here to check corrigendum, if any This is a digitally signed order.
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