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Delhi High Court - Orders

Sh. Mahaveer Tiwari vs Mr. Ramvir Sharma on 31 October, 2023

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~26
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           CM(M) 1688/2023
                                                      SH. MAHAVEER TIWARI                                                       ..... Petitioner
                                                                                         Through:                Ms. Sandhya    Gupta,     Advocate
                                                                                                                 (Through VC)

                                                                                         versus

                                                      MR. RAMVIR SHARMA                                                         ..... Respondent
                                                                                         Through:                None

                                          CORAM:
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                                                         ORDER

% 31.10.2023

1. Learned counsel for the Petitioner seeks an adjournment to place on record the relevant law in support of her contention that the Petitioner is entitled to refund of Court fee on a simpliciter withdrawal of the suit under Order 23 Rule 1 CPC.

2. List on 12.12.2023.

MANMEET PRITAM SINGH ARORA, J OCTOBER 31, 2023/rhc/aa Click here to check corrigendum, if any This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 01/11/2023 at 23:39:51