Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 4] [Entire Act] Union of India - Subsection Section 4(1) in Postal Export (Electronic Declaration and Processing) Regulations, 2022 (1)The postal authorities shall set up, operate and maintain the PBE Automated System for filing of electronic declaration for export of goods through post.
