Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 299(1)] [Section 299] [Entire Act]

State of Assam - Subsection

Section 299(1)(d) in Gauhati Municipal Corporation Act, 1971

(d)Make any grave or burn or bury corpse at any place not set apart for such purpose; or