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[Cites 0, Cited by 1] [Section 11(4)] [Section 11] [Entire Act]

Union of India - Subsection

Section 11(4)(d) in Real Estate (Regulation And Development) Act, 2016

(d)be responsible for providing and maintaining the essential services, on reasonable charges, till the taking over of the maintenance of the project by the association of the allottees;