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[Cites 0, Cited by 0] [Section 73(1)] [Section 73] [Entire Act]

State of Gujarat - Subsection

Section 73(1)(b) in Shri Govind Guru University Act, 2015

(b)the teachers of the University may be appointed by the State Government after considering the recommendations of an Advisory Committee consisting of the Vice-Chancellor, the Commissioner of Higher Education, Gujarat State and such other person or persons, if any, as the State Government thinks fit to associate with them.