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[Cites 0, Cited by 0] [Section 100(2)] [Section 100] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 100(2)(xiii) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(xiii)appointment and transfer of the personnel of the State Agricultural Marketing Services, if any, and act as the cadre controlling authority for them,