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[Cites 0, Cited by 0] [Section 21] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 21(21) in Jammu and Kashmir State Electricity Regulatory Commission (Mini Grid Renewable Energy Generation and Supply) Regulations, 2016

21.2SNA to prepare mini grid plan in the State building necessary confidence amongst MGOs and investors classifying regions/areas based on their priority for electrification.