Rajasthan High Court - Jaipur
Babita vs Nihaldei And Ors on 4 July, 2017
Author: Alok Sharma
Bench: Alok Sharma
HIGH COURT OF JUDICATURE FOR RAJASTHAN BENCH AT
JAIPUR
S.B. Civil Writ Petition No. 14776 / 2016
Babita W/o Premchand, Aged About 32 Years, Vill. Masari, The.
Kathumar, Distt. Alwar
----Petitioner
Versus
1. Nihaldei W/o Rajaram, Aged About 37 Years, Vill. Masari, The.
Kathumar, Distt. Alwar
2. Mamta, Vill. Masari, The. Kathumar, Distt. Alwar
3. Saroj W/o Mahesh Jatav, Vill. Masari, The. Kathumar, Distt.
Alwar
4. District Election Officer, (panchayat) Alwar.
5. Returning Officer, Panchayat Election, Gram Panchayat Masari,
Through District Election Officer, Alwar
----Respondents
_____________________________________________________ For Petitioner(s) : None present. For Respondent(s) : None present. _____________________________________________________ HON'BLE MR. JUSTICE ALOK SHARMA Order 04/07/2017 No one has appeared on behalf of the petitioner even in the second round.
Therefore, the writ petition is dismissed in default for non-prosecution.
(ALOK SHARMA) J.
Himanshu Soni
73.