Punjab-Haryana High Court
Union Territory vs Shamsher Singh Kaushal on 6 April, 2011
Author: Rajesh Bindal
Bench: Rajesh Bindal
IN THE HIGH COURT OF PUNJAB AND HARYANA
AT CHANDIGARH
R.F.A. No. 5559 of 2010 (O & M)
(L.A.C. No. 145 of 2008)
Union Territory, Chandigarh.
......Appellant
Versus
Shamsher Singh Kaushal
.....Respondent
CORAM: HON'BLE MR. JUSTICE RAJESH BINDAL Present: Mr. Sanjay Kaushal, Senior Standing counsel with Ms. Alka Chatrath, Advocate for UT, Chandigarh None for the landowner.
RAJESH BINDAL J.
For orders, see detailed reasons recorded in a separate order passed today in R.F.A. No. 2119 of 2003, titled as Union Territory, Chandigarh Versus Gurdas Singh.
(RAJESH BINDAL) 6.04.2011 JUDGE A.Gupta