Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 1] [Section 82] [Entire Act] Union of India - Subsection Section 82(b) in The Provincial Insolvency Act, 1920 (b)apply to cases to which Chapter IV of the Dekkhan Agriculturists Relief Act, 1879 (17 of 1879), is applicable.
