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[Cites 0, Cited by 0] [Section 79(3)] [Section 79] [Entire Act]

Union of India - Subsection

Section 79(3)(c) in Bihar Reorganisation Act, 2000

(c)the examination of the requirement of funds for various projects in terms of the programme laid down for such projects and to advise the apportionment of the expenditure to the Participating States keeping in view the agreement on the sharing of costs;