Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 3] [Entire Act]

State of Tamilnadu - Subsection

Section 3(vii) in Tamil Nadu District Panchayats (Submission of Annual Reports) Rules, 1999

(vii)statement of income and expenditure of district panchayat during the year, funds received as per State Finance Commission, devolution from State Government, grants received from the Government and Government of India, scheme funds received for the development programmes, their sources, use and applications during the year, schemes implemented under Government of India, Finance Commission grants;