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[Cites 0, Cited by 22] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(1) in Tamil Nadu Patta Passbook Act, 1983

(1)No document relating to transfer of any land by sale, gift, mortgage exchange, settlement or otherwise shall be registered by the registering authority, unless the patta pass book relating to such land is produced before such registering authority.