Section 185(1)(iii) in The U.P. Co-operative Societies Rules, 1968

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State of Uttar Pradesh - Subsection

Section 185(1)(iii) in The U.P. Co-operative Societies Rules, 1968

(iii)twenty-five per cent of the fixed deposits maturing within next three months and twelve and a half per cent of the fixed deposits maturing within further next three months (including reserve fund deposits of societies) ;

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State of Uttar Pradesh - Subsection

Section 185(1)(iii) in The U.P. Co-operative Societies Rules, 1968