Madhya Pradesh High Court
Rajjak vs The State Of Madhya Pradesh on 27 November, 2018
1 CRA-5570-2017 The High Court Of Madhya Pradesh CRA-5570-2017 (RAJJAK Vs THE STATE OF MADHYA PRADESH) 3 Jabalpur, Dated : 27-11-2018 Post the case alongwith Cr.A.No.4894/2017 after four weeks.
(HULUVADI G. RAMESH) (RAJENDRA KUMAR SRIVASTAVA)
JUDGE JUDGE
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Digitally signed by VINOD KUMAR
TIWARI
Date: 29/11/2018 14:51:26