Delhi High Court - Orders
Rochem Separation Systems (India) ... vs Ion Exchange India Ltd on 2 February, 2023
Author: Sanjeev Narula
Bench: Sanjeev Narula
$~11
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CS(COMM) 548/2019
ROCHEM SEPARATION SYSTEMS (INDIA) PRIVATE LIMITED
..... Plaintiff
Through: Mr. Sai Deepak, Advocate with Mr.
R. Abhishek, Advocate.
versus
ION EXCHANGE INDIA LTD. ..... Defendant
Through: Mr. Ajay Sahni, Advocate.
CORAM:
HON'BLE MR. JUSTICE SANJEEV NARULA
ORDER
% 02.02.2023 I.A. 2660/2020 (on behalf of the Defendant under Section 124(1)(ii) of the Trade Marks Act, 1999 r/w Section 151 of the Civil Procedure Code, 1908)
1. Pleadings are complete. The court is hearing part-heard matters in the post-lunch session. It would not be possible to take this matter up for hearing today.
2. List for arguments on 3rd May, 2023.
SANJEEV NARULA, J FEBRUARY 2, 2023 sapna Signature Not Verified Digitally Signed By:SAPNA SETHI Signing Date:02.02.2023 20:14:46