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[Cites 0, Cited by 0] [Section 4(2)] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(2)(t) in The Rajasthan Self-Financed Private Universities Ordinance, 2004

(t)whether the university proposes to start some programmes for the benefit of farmers, women and industries. If so, details thereof may be given;