Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 20] [Entire Act] State of Rajasthan - Subsection Section 20(a) in The Reserved Forest Rules, 1957 (a)No timber including trees or parts thereof shall be conveyed beyond the limits of the area without being stamped at both ends, with such mark as the Divisional Forest Officer may specify.
