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Rajasthan High Court - Jaipur

M/S Tecpro System Limited vs State Of Rajasthan on 24 January, 2019

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                           S.B. Criminal Miscellaneous (Petition) No. 7048/2018

                                    M/s Tecpro System Limited
                                                                                          ----Petitioner
                                                                   Versus
                                    State Of Rajasthan
                                                                                        ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 8077/2018 Rishiraj Singh S/o Thakur Shri Raghuveer Singh B/c Rajput

----Petitioner Versus State Of Rajasthan Through Pp

----Respondent S.B. Criminal Miscellaneous (Petition) No. 8078/2018 Ravinder Muwal S/o Shri Shishpal Singh Muwal B/c Jat

----Petitioner Versus State Of Rajasthan

----Respondent For Petitioner(s) : Mr. Sanjay Yadav Mr. Sunil Kumar Singh For Respondent(s) : Mr. VS Godara PP HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA

-/Order/-

24/01/2019 Registry is directed to comply with the order dated 14.11.2018.

List these cases on 28.2.2019.

(KANWALJIT SINGH AHLUWALIA),J Mak/-

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