Rajasthan High Court - Jaipur
M/S Tecpro System Limited vs State Of Rajasthan on 24 January, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Criminal Miscellaneous (Petition) No. 7048/2018
M/s Tecpro System Limited
----Petitioner
Versus
State Of Rajasthan
----Respondent
Connected With S.B. Criminal Miscellaneous (Petition) No. 8077/2018 Rishiraj Singh S/o Thakur Shri Raghuveer Singh B/c Rajput
----Petitioner Versus State Of Rajasthan Through Pp
----Respondent S.B. Criminal Miscellaneous (Petition) No. 8078/2018 Ravinder Muwal S/o Shri Shishpal Singh Muwal B/c Jat
----Petitioner Versus State Of Rajasthan
----Respondent For Petitioner(s) : Mr. Sanjay Yadav Mr. Sunil Kumar Singh For Respondent(s) : Mr. VS Godara PP HON'BLE MR. JUSTICE KANWALJIT SINGH AHLUWALIA
-/Order/-
24/01/2019 Registry is directed to comply with the order dated 14.11.2018.
List these cases on 28.2.2019.
(KANWALJIT SINGH AHLUWALIA),J Mak/-
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