Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 40] [Entire Act] State of Punjab - Subsection Section 40(a) in Table of Reductions and Remissions of Court-fees made by the Governor in Council for the (State) of the Punjab (a)sub-section (i) of section 61 of the Indian Stamp Act, 1899.
