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[Cites 0, Cited by 0] [Section 7] [Entire Act]

State of Gujarat - Subsection

Section 7(2) in Gujarat Prohibition Act, 1949

(2)Such [other boards and committees] [These words were substituted for the word 'committees', by Bombay 22 of 1960, Section 5(a).] shall perform such functions [as may be prescribed.] [These words were substituted for the words 'as are provided by or under the provisions of this Act' by Bombay 22 of I960., Section 5(b).]