Madhya Pradesh High Court
Firm Parle Agro Pvt. Ltd. Factory vs State Of M.P. Through Food And Drugs ... on 23 February, 2023
Author: Sushrut Arvind Dharmadhikari
Bench: Sushrut Arvind Dharmadhikari
1
IN THE HIGH COURT OF MADHYA PRADESH
AT INDORE
WA No. 1745 of 2019
(FIRM PARLE AGRO PVT. LTD. FACTORY AND OTHERS Vs STATE OF M.P. THROUGH FOOD AND DRUGS
ADMINISTRATION AND OTHERS)
Dated : 23-02-2023
Shri Aditya Goyal, learned counsel appeared for the appellants.
Shri Anand Soni, learned A.A.G. for the respondent/State.
Learned counsel for the appellants submit that arguing counsel Shri Brien D'Silva, senior advocate is not available today to argue the matter hence, prays for adjournment.
Prayer is allowed.
It is made clear that no further adjournment shall be granted on the next date of hearing.
List on 23.03.2023.
I.R. to continue till the next date of hearing.
(S. A. DHARMADHIKARI) (PRAKASH CHANDRA GUPTA)
JUDGE JUDGE
ajit
Signature Not Verified
Signed by: AJIT
KAMALASANAN
Signing time: 24-02-2023
16:59:59