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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Uttar Pradesh - Subsection

Section 13(2) in U.P. Minerals (Prevention of Illegal Mining, Transportation and Storage) Rules, 2018

(2)In case of any breach or contravention by a licensee of any provision of these rules or any condition of the licence, the District Officer may, after giving the licensee a reasonable opportunity to state his case, determine the licence.