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[Cites 0, Cited by 0] [Section 77(3)] [Section 77] [Entire Act]

State of West Bengal - Subsection

Section 77(3)(a) in The West Bengal Maritime Board Act, 2000

(a)understates or incorrectly gives the weight, quantity, value or description of such goods or the tonnage of such vessel in any document presented to any employee of the Board for the purpose of enabling him to determine such rates, or