Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0]

Calcutta High Court

Srei Equipment Finance Ltd vs Virgo Softech Ltd & Anr on 21 August, 2014

Author: Biswanath Somadder

Bench: Biswanath Somadder

                                    ORDER SHEET

                          IN THE HIGH COURT AT CALCUTTA

                          Ordinary Original Civil Jurisdiction

                                    ORIGINAL SIDE

                                  AP No. 1539 of 2013

                           SREI EQUIPMENT FINANCE LTD.

                                        Versus

                             VIRGO SOFTECH LTD & ANR.


 BEFORE:

 The Hon'ble JUSTICE BISWANATH SOMADDER

 Date : 21st August, 2014.

                                                                              Appearance:
                                                           Mr. Pramit Ray, Senior Advocate
                                                                  Mr. Amitabh Shukla with
                                                               Mr. Mohit Gupta, Advocates
                                                          Mr. Kaushin Chatterjee, Advocate
                                                               Ms. Ruby Jaiswal, Advocate


              The Court : Learned senior advocate appearing on behalf of the

     respondent submits that today is the adjourned date of the instant matter

and his client Mr. Atul P. Anand is personally present in Court.

It is noticed from the daily list that today is not the day for taking up arbitration matters, and since this is an arbitration matter, let it appear for further consideration on 3rd September, 2014. On that date, the concerned person who was directed to be present in Court in terms of the order dated 11th August, 2014, shall remain personally present.

(BISWANATH SOMADDER, J.) sm