Calcutta High Court
Srei Equipment Finance Ltd vs Virgo Softech Ltd & Anr on 21 August, 2014
Author: Biswanath Somadder
Bench: Biswanath Somadder
ORDER SHEET
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
AP No. 1539 of 2013
SREI EQUIPMENT FINANCE LTD.
Versus
VIRGO SOFTECH LTD & ANR.
BEFORE:
The Hon'ble JUSTICE BISWANATH SOMADDER
Date : 21st August, 2014.
Appearance:
Mr. Pramit Ray, Senior Advocate
Mr. Amitabh Shukla with
Mr. Mohit Gupta, Advocates
Mr. Kaushin Chatterjee, Advocate
Ms. Ruby Jaiswal, Advocate
The Court : Learned senior advocate appearing on behalf of the
respondent submits that today is the adjourned date of the instant matter
and his client Mr. Atul P. Anand is personally present in Court.
It is noticed from the daily list that today is not the day for taking up arbitration matters, and since this is an arbitration matter, let it appear for further consideration on 3rd September, 2014. On that date, the concerned person who was directed to be present in Court in terms of the order dated 11th August, 2014, shall remain personally present.
(BISWANATH SOMADDER, J.) sm