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[Cites 0, Cited by 0] [Section 6(1)] [Section 6] [Entire Act]

State of Odisha - Subsection

Section 6(1)(d) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(d)The Secretary to Government, Health and Family Welfare Department or his representative not below the rank of Deputy Secretary;