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[Cites 0, Cited by 0] [Section 35(1)] [Section 35] [Entire Act]

State of Tamilnadu - Subsection

Section 35(1)(a) in Dr. M.G.R. Medical University (Affiliation of Pharmacy Colleges) Statutes

(a)A degree laboratory for Pharmaceutical Analysis under Pharmaceutical Chemistry may be started with a separate room (30' x 20') with provision for A.C. for setting up of all modern analytical equipments, like-
(i)Colorimeter
(ii)PH Meter
(iii)Spectrophotometer
(iv)Flame Photometer
(v)HPLC equipments
(vi)Chromatography equipments, etc.